Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 15 in Himachal Pradesh Para-Veterinary Council Act, 2010 15. Allowances of the non-official members. - The non-official members shall receive such travelling and other allowances, as may be prescribed by regulations.
