Section 2(a) in U.P. Technical University Act, 2000
(a)[ "College" means a college or an institution affiliated to the University and shall include an autonomous college, constituent college and associated college referred to under Sections 26-A, 26-B, and 26-C respectively;] [Substituted by U.P. Act No. 18 of 2006. Published in U.P. Gazette Extra Part I Section (ka) dated 1st June, 2006.]
