Himachal Pradesh High Court
Karan Vir & Anr. vs . State Of H.P. & Ors. on 26 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Karan Vir & Anr. vs. State of H.P. & Ors.
CWP No. 5124 of 2021.
.
26.04.2022. Present: Mr. Kulwant Singh Gill, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur and Mr. Yudhbir Singh Thakur, Deputy Advocate Generals, for the respondents-State.
Mr. Maan Singh, Advocate, for respondent No.9.
List on 14.06.2022, as prayed for.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 26 April, 2022. Judge (krt) ::: Downloaded on - 27/04/2022 20:07:05 :::CIS