Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] Union of India - Subsection Section 26(1)(f) in University of Hyderabad Act, 1974 (f)the conduct of examinations, including the term of office and of appointment and the duties of examining bodies, examiners and moderators;