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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in Tamil Nadu Legislator's (Medical Attendance and Treatment to Former Members) Rules, 1982

(d)"Council" means the Tamil Nadu Legislative Council, which was abolished by the Tamil Nadu Legislative Council (Abolition) Act, 1986 (Central Act 40 of 1986);
(dd)[ "Family" means, - [Inserted by G.O. Ms. No. 1109, dated 26.11.2010.]