Section 1 in The Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
1. Short title and commencement.
(1)These rules may be called the Inter- State Migrant Workmen (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983.(2)They shall come into force on the date of their publication in the Official Gazette.
