Section 53(5) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014
(5)The Executive Council shall function and discharge its duties prescribed under sub-rule (7) and shall be accountable to the Governing Council and shall consist of the following persons :-(i)Officer Incharge : Member(ii)Probation Officer or Child Welfare Officer or Case Worker : Member(iii)Medical Officer : Member(iv)Psychologist or Counselor: Member(v)Workshop Supervisor or Instructor in Vocation : Member(vi)Teacher :Member
