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State of Uttar Pradesh - Section

Section 9 in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

9. Preferential qualification

A candidates who has:
(i)served in the Territorial army for a minimum period of two years,
or
(ii)obtained 'B' certificate of National Cadet Corps, shall, other things being equal, be given preference in the matter of direct recruitment.