Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Kandla Harbour Craft Rules, 1955

(1)No person in charge of or navigating a licensed cargo boat shall, when such cargo boat is plying between a vessel and the shore, allow a fishing or any other boat to approach within 10 metres of such cargo boat.