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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(5) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

(5)An application for renewal of certificate referred to in sub-rule (2) shall be made in Form A-2 of Schedule I, within a period of thirty days before the expiry of the period of it's validity.