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[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 89(2)(g) in Jammu and Kashmir Chit Funds Act, 2016

(g)the time within which the balance sheet and the profit and loss account in respect of a chit business shall be filed under section 24 ;