Gujarat High Court
Ravindrapuri Manipuri Goswami vs State Of Gujarat on 29 January, 2019
Author: S.H.Vora
Bench: S.H.Vora
R/CR.A/188/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL APPEAL NO. 188 of 2019
With
CRIMINAL MISC.APPLICATION NO. 1 of 2019
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RAVINDRAPURI MANIPURI GOSWAMI
Versus
STATE OF GUJARAT
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Appearance:
MR P P MAJMUDAR(5284) for the PETITIONER(s) No. 1
PUBLIC PROSECUTOR(2) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 29/01/2019
ORAL ORDER
Order in Criminal Appeal Admit.
Order in Criminal Misc. Application Rule returnable on 11.02.2019.
(S.H.VORA, J) SATISH Page 1 of 1