Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Ravindrapuri Manipuri Goswami vs State Of Gujarat on 29 January, 2019

Author: S.H.Vora

Bench: S.H.Vora

           R/CR.A/188/2019                             ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   R/CRIMINAL APPEAL NO. 188 of 2019
                                 With
                 CRIMINAL MISC.APPLICATION NO. 1 of 2019
==========================================================
                      RAVINDRAPURI MANIPURI GOSWAMI
                                  Versus
                            STATE OF GUJARAT
==========================================================
Appearance:
MR P P MAJMUDAR(5284) for the PETITIONER(s) No. 1
PUBLIC PROSECUTOR(2) for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE S.H.VORA

                             Date : 29/01/2019

                               ORAL ORDER

Order in Criminal Appeal Admit.

Order in Criminal Misc. Application Rule returnable on 11.02.2019.

(S.H.VORA, J) SATISH Page 1 of 1