Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] State of Himachal Pradesh - Subsection Section 186(2) in The Himachal Pradesh Municipal Corporation Act, 1994 (2)The municipality may, on such terms as it may think fit, allow any building to be set forward for the improvement of the line of the street.