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Meghalaya High Court

Cmj Foundation, Shillong vs . State Of Meghalaya & Ors. on 8 April, 2026

Author: W. Diengdoh

Bench: W. Diengdoh

  Serial No. 02
  Regular List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

MC[WP(C)] No. 48 of 2026 in
WP(C) No. 253 of 2025
                                                        Date of Order: 08.04.2026
CMJ Foundation, Shillong              Vs.         State of Meghalaya & Ors.
Coram:
                Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :         Mr. A.P. Singh, Adv.
For the Respondent(s)                       Dr. N. Mozika, Sr. Adv. with

Mr. Philemon Nongbri, Adv.

Mr. A.P. Singh, learned counsel for the petitioner has submitted that he has received the show cause/response filed by the respondent Administrator only yesterday. As such, he prays that he may be allowed some time to file a reply to the same. Prayer is allowed Dr. N. Mozika, learned Sr. counsel assisted by Mr. Philemon Nongbri, learned counsel appears for the respondent.

As agreed to by the parties, list this matter on 23.04.2026. In the meantime, interim stay passed vide order dated 16.03.2026 will remain in force until further orders.

Judge Meghalaya 08.04.2026 "D. Nary, PS"