Meghalaya High Court
Cmj Foundation, Shillong vs . State Of Meghalaya & Ors. on 8 April, 2026
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 02
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
MC[WP(C)] No. 48 of 2026 in
WP(C) No. 253 of 2025
Date of Order: 08.04.2026
CMJ Foundation, Shillong Vs. State of Meghalaya & Ors.
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. A.P. Singh, Adv.
For the Respondent(s) Dr. N. Mozika, Sr. Adv. with
Mr. Philemon Nongbri, Adv.
Mr. A.P. Singh, learned counsel for the petitioner has submitted that he has received the show cause/response filed by the respondent Administrator only yesterday. As such, he prays that he may be allowed some time to file a reply to the same. Prayer is allowed Dr. N. Mozika, learned Sr. counsel assisted by Mr. Philemon Nongbri, learned counsel appears for the respondent.
As agreed to by the parties, list this matter on 23.04.2026. In the meantime, interim stay passed vide order dated 16.03.2026 will remain in force until further orders.
Judge Meghalaya 08.04.2026 "D. Nary, PS"