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[Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(3)(c) in Rajasthan Factories Rules, 1951

(c)Repairs to deep sea ships and repairs to commercial air crafts done in a factory which are essential to enable such ships, air crafts to leave post at proper time or continue their normal operations in a sea or air worthy condition as the case may be.