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[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)The provisions of sub-rule (1) of the rule 155 does not apply in the case of long continued repairs when fixed signals are provided at an adequate distance short of such place and have been notified to the running staff concerned, or included in the working time table as permanent speed restrictions.