Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 29 August, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 259/2018 & I.A.11211/2014
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. ..... Plaintiffs
Through: Mr. J.M. Kalia and Mr. Dhruv Kalia,
Advocates. (M:9810325510 &
9891325510)
versus
HINDUSTAN LEVER LTD. ..... Defendant
Through: Ms. Bhagwati Prasad, Proxy counsel
for Mr. Saif Khan, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 29.08.2022
1. This hearing has been done through hybrid mode.
2. Parties have not yet filed their written submissions in this matter. Last and final opportunity is granted to the parties to file the same. If the same is not filed by the next date of hearing, the matter would proceed further.
3. Considering that this is a suit of 2013, no further adjournments shall be granted.
4. List on 1st November, 2022.
PRATHIBA M. SINGH, J.
AUGUST 29, 2022 dj/sr Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:30.08.2022 18:09:18