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State of Rajasthan - Section

Section 28 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

28. MOU with Network Hospitals.

- The SIGPF department shall enter in to an agreement with all the hospitals empanelled under the scheme. The third party administrator State Government will be a part of this agreement as supervisor and nodal agency. A provision will be made in the MOU of non compliance/default clause while signing them.