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Calcutta High Court (Appellete Side)

M/S. Amazonite Steel Pvt. Ltd. & Anr vs Union Of India & Ors on 15 January, 2020

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

                                                                1

S/L 10-13
15.01.2020
Ct. No. 23
SD
                          W.P. 18429 (W) of 2019

                     M/s. Amazonite Steel Pvt. Ltd. & Anr.
                                       Vs.
                              Union of India & Ors.

                                         With
                          W.P. 18431 (W) of 2019

                     M/s. Corandum Impex Pvt. Ltd. & Anr.
                                     Vs.
                              Union of India & Ors.

                                         With
                          W.P. 18433 (W) of 2019

                     M/s. Cuprite Marketing Pvt. Ltd. & Anr.
                                      Vs.
                               Union of India & Ors.

                                         With
                         W.P. 21274 (W) of 2019

                     M/s. Cuprite Marketing Pvt. Ltd. & Anr.
                                      Vs.
                              Union of India & Ors.

                                         With
                          W.P. 21273 (W) of 2019

                     M/s. Corandum Impex Pvt. Ltd. & Anr.
                                     Vs.
                              Union of India & Ors.

                                         With
                          W.P. 21272 (W) of 2019

                     M/s. Amazonite Steel (P) Ltd. & Anr.
                                      Vs.
                               Union of India & Ors.

            Mr. Arijit Chakrabarti
            Mr. Nilotpal Chowdhury
            Mr. Prabir Bera
                                                     ... for the Petitioners.

            Mr. Sujit Mitra
                                                             ... for the UOI.
            Mr. Somnath Ganguli
            Mr. Bhaskar Prasad Banerjee
            Ms. Sanjukta Gupta
            Ms. Sabnam Basu
                                               ... for the Respondent No.2.

Mr. Vivek Basu ... for the Respondent Nos.3 & 4.

Matter heard at length.

2

Counsel appearing on behalf of the parties are requested to file their written notes of arguments along with the judgments relied on by next week.

It may be further noted that with regard to W.P. 21274 (W) of 2019, W.P. 21273 (W) of 2019 and W.P. 21272 (W) of 2019, copies of these writ petitions have been provided to counsel appearing on behalf of the respondent nos.3 and 4 in court today.

This matter is adjourned and shall be taken up on January 22, 2020.

(Shekhar B. Saraf, J.)