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[Cites 0, Cited by 0] [Section 791] [Entire Act]

Bengal Presidency - Subsection

Section 791(iv) in Police Regulations, Bengal , 1943

(iv)He shall work in the Reserve office under the direct supervision of the officer-in-charge and maintain with his own hand for specified periods some of the more important registers and records. He shall attend morning parade and accompany his superior officer when he goes on night rounds.