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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(2)(iv) in The Bombay Weights and Measures (Enforcement) Act, 1958

(iv)the manner in which working standards which have become defective shall be verified under sub-section (6) of section 3;