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Meghalaya High Court

Shri Small Phawa vs . State Of Meghalaya on 4 October, 2018

Bench: Mohammad Yaqoob Mir, S.R. Sen

 Serial No. 04
 Regular List
                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

Crl. A. No. 5 of 2016
                                                    Date of Order: 04.10.2018

Shri Small Phawa                    Vs.            State of Meghalaya


Coram:
        Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
        Hon'ble Mr. Justice S.R. Sen, Judge


Appearance:
For the Petitioner(s)               :     Mr. S.P. Mahanta, Sr. Adv. with
                                          Ms. A. Thungwa, Adv.

For the Respondent(s)               :     Mr. S. Sen Gupta, Addl. P.P.

Learned Addl. P.P. seeks two weeks adjournment not opposed, granted.

List again on 01.11.2018.

(S.R. Sen) (Mohammad Yaqoob Mir) Judge Chief Justice Meghalaya 04.10.2018 "V. Lyndem PS"