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Union of India - Section

Section 14 in The Navy (Pay And Allowances) Regulations, 1966

14. Grant of erroneous promotion.

- The pay of higher substantive rank to which an officer is erroneously promoted shall be discontinued from the date on which the orders rescinding the promotion reach the ship or establishment in which the officer is serving if he is present on duty, and in other cases, from the date of the orders.Fixation of Pay