Madhya Pradesh High Court
Neha Sharma vs The State Of Madhya Pradesh on 21 December, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-47789-2021 The High Court Of Madhya Pradesh MCRC No. 47789 of 2021 (NEHA SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated : 21-12-2021 Parties through their counsel.
List the case after ensuing winter vacation.
(ROHIT ARYA) JUDGE Pawar ASHISH PAWAR 2021.12.21 18:41:34 +05'30'