Calcutta High Court (Appellete Side)
Pvt. Ltd. & Anr vs Raiganj Flour Mill (P) Ltd. & Ors on 24 March, 2016
Author: Arijit Banerjee
Bench: Arijit Banerjee
1 24.03.2016
34. as M.A.T.63 of 2016 With C.A.N.469 of 2016 With C.A.N.470 of 2016 With M.A.T.100 of 2016 With C.A.N.736 of 2016 With M.A.T.103 of 2016 With C.A.N.735 of 2016 With C.A.N.737 of 2016 With A.S.T.5 of 2016 With A.S.T.26 of 2016 With C.A.N.1389 of 2016 With C.A.N.1390 of 2016 Modern Dalkhola Flour Mills Pvt. Ltd. & Anr.
Versus Raiganj Flour Mill (P) Ltd. & Ors.
None appears on behalf of either of the parties.
The matter is adjourned.
(Manjula Chellur, Chief Justice) (Arijit Banerjee, J.) 2