Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Sikkim - Subsection Section 135(f) in The Sikkim Police Act, 2008 (f)is a member of, or is associated in any manner with, an organization declared as unlawful under an existing law;
