Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(xiii) in The Bihar Co-operative Societies Rules, 1959 (xiii)[ * * *] [Omitted ''Delegate' means delegate of members or delegate of a society, as the context requires,' by Notification No. 7-114/2006-7340, dated 26.11.2008.]
