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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Tripura - Subsection

Section 112(3) in The Tripura Co-operative Societies Act, 1974

(3)The Registrar, on receipt of the final report from the Liquidator, shall direct the Liquidator to convene a general meeting of the members of the society for recording his final report.