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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Karnataka - Subsection

Section 54(1)(c) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(c)to assist the Board or any officer or servant of the Board reasonably demanding the aid of such police officer for the lawful exercise of any power vesting in the Board or any such officer or servant under this Act or any rule or regulation or scheme made thereunder.