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[Cites 0, Cited by 0] [Section 53(7)] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(7)(u) in The Karnataka Souharda Sahakari Act, 1997

(u)[ have the power of inspection of the member Co-operatives: [Substituted by Act 21 of 2004 w.e.f. 31.3.2004.]