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State of Punjab - Section

Section 10 in Punjab State Lottery Rules, 1998

10. [ Publication of results. [Substituted vide Punjab Government Notification No. G.S.R. 78/C.A. 17/98/S. 12/Amd.(3)/2001, dated 20.6.2001.]

- The result of the draw will be got published by the Director in various newspapers as well as the Punjab Government Gazette or/and would be made available on the outlets. A certified copy of the result shall be supplied to the agents immediately after the draw.]