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Union of India - Section

Section 81 in The Transport Of Animals Rules, 1978

81. Rail travel .-In transport of poultry by rail,-

(a)in case the journey is for more than twelve hours, an attendent shall accompany the consignment;
(b)poultry shall not be exposed to rain or direct blast of air,
(c)as far as possible poultry shall be transported in wagons having adequate facilities for ventilation and no other merchandise which may result in mortality of birds shall be loaded in the same wagon.