Patna High Court - Orders
Sangita Kumari vs Surendra Kumar Himansu on 25 June, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh, Arvind Srivastava
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.307 of 2015
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Sangita Kumari
... ... Appellant/s
Versus
Surendra Kumar Himansu
... ... Respondent/s
======================================================
with
CRIMINAL REVISION No. 618 of 2015
Arising Out of PS. Case No.- Year-1111 Thana- District-
======================================================
Surendra Kumar Himanshu Son of Ram Dahin Yadav, Village- Tahbal
Bigaha, P.S.- Makhdumpur, District- Jehanabad, Bihar
... ... Petitioner/s
Versus
1. State Of Bihar and Anr
2. Sangita Kumari, daughter of Binod Yadav resident of village- Alua Bigha,
P.S.- Makhdumpur, District- Jehanabad
... ... Respondent/s
======================================================
with
CRIMINAL REVISION No. 584 of 2015
Arising Out of PS. Case No.- Year-1111 Thana- District-
======================================================
Sangita Kumari W/o Surendra Kumar Himansu D/O Binod Yadav at
present residing at Village- Alva Bigha P.S. Makdumpur District-
Jahanabad.
... ... Petitioner/s
Versus
1. State Of Bihar and Anr
2. Surendra Kumar Himansu S/o Ramdahin Yadav resident of Village-
Tahbal Bigha P S. Makdumpur District Jahanabad posted in Airforce
Station Kanpur Chakeri U.P.
... ... Respondent/s
======================================================
Appearance :
(In Miscellaneous Appeal No. 307 of 2015)
For the Appellant/s : Mr.Uday Kumar
For the Respondent/s : Mr.
(In CRIMINAL REVISION No. 618 of 2015)
For the Petitioner/s : Mr.Dr. Binay Kumar Singh
Patna High Court MA No.307 of 2015(8) dt.25-06-2019
2/2
For the Respondent/s : Mr.H.A.Khanapp
(In CRIMINAL REVISION No. 584 of 2015)
For the Petitioner/s : Mr.Uday Kumar
For the Respondent/s : Mr.Lalan Kumarapp
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
and
HONOURABLE MR. JUSTICE ARVIND SRIVASTAVA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH)
8 25-06-2019As prayed for, put up these appeals on 05.08.2019.
(Dinesh Kumar Singh, J) ( Arvind Srivastava, J) brajesh/-
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