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Patna High Court - Orders

Sangita Kumari vs Surendra Kumar Himansu on 25 June, 2019

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh, Arvind Srivastava

            IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Miscellaneous Appeal No.307 of 2015
     ======================================================
     Sangita Kumari

                                                                       ... ... Appellant/s
                                          Versus
     Surendra Kumar Himansu

                                               ... ... Respondent/s
     ======================================================
                                            with
                       CRIMINAL REVISION No. 618 of 2015
                   Arising Out of PS. Case No.- Year-1111 Thana- District-
     ======================================================
     Surendra Kumar Himanshu Son of Ram Dahin Yadav, Village- Tahbal
     Bigaha, P.S.- Makhdumpur, District- Jehanabad, Bihar

                                                                      ... ... Petitioner/s
                                          Versus
1.   State Of Bihar and Anr
2.   Sangita Kumari, daughter of Binod Yadav resident of village- Alua Bigha,
     P.S.- Makhdumpur, District- Jehanabad

                                               ... ... Respondent/s
     ======================================================
                                            with
                       CRIMINAL REVISION No. 584 of 2015
                   Arising Out of PS. Case No.- Year-1111 Thana- District-
     ======================================================
     Sangita Kumari W/o Surendra Kumar Himansu D/O Binod Yadav at
     present residing at Village- Alva Bigha P.S. Makdumpur District-
     Jahanabad.

                                                                      ... ... Petitioner/s
                                          Versus
1.   State Of Bihar and Anr
2.   Surendra Kumar Himansu S/o Ramdahin Yadav resident of Village-
     Tahbal Bigha P S. Makdumpur District Jahanabad posted in Airforce
     Station Kanpur Chakeri U.P.

                                               ... ... Respondent/s
     ======================================================
     Appearance :
     (In Miscellaneous Appeal No. 307 of 2015)
     For the Appellant/s   :        Mr.Uday Kumar
     For the Respondent/s :         Mr.
     (In CRIMINAL REVISION No. 618 of 2015)
     For the Petitioner/s  :        Mr.Dr. Binay Kumar Singh
             Patna High Court MA No.307 of 2015(8) dt.25-06-2019
                                                        2/2




                   For the Respondent/s :      Mr.H.A.Khanapp
                   (In CRIMINAL REVISION No. 584 of 2015)
                   For the Petitioner/s :      Mr.Uday Kumar
                   For the Respondent/s :      Mr.Lalan Kumarapp
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                          and
                          HONOURABLE MR. JUSTICE ARVIND SRIVASTAVA
                                          ORAL ORDER

                   (Per: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH)

8    25-06-2019

As prayed for, put up these appeals on 05.08.2019.

(Dinesh Kumar Singh, J) ( Arvind Srivastava, J) brajesh/-

U