Bombay High Court
Balaji @ Balu Whitener S/O. Baliram ... vs The State Of Maharashtra on 16 January, 2023
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
26 CRIMINAL APPEAL NO.320 OF 2016
BALAJI @ BALU WHITENER S/O. BALIRAM SOLANKE
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Appellant : Mr.Panale Sachin S.
APP for Respondent : Mr.R.V.Dasalkar
...
CORAM : SMT. VIBHA KANKANWADI & ABHAY S. WAGHWASE, JJ.
Dated: January 16, 2023 ...
PER COURT :-
. Stand over to 25-01-2023.
( ABHAY S. WAGHWASE, J. ) ( SMT. VIBHA KANKANWADI, J. ) SPT ::: Uploaded on - 17/01/2023 ::: Downloaded on - 18/01/2023 00:41:09 :::