Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] Union of India - Subsection Section 64(2)(a) in The Factories Act, 1948 (a)of workers engaged on urgent repairs, from the provisions of sections 51, 52, 54, 55 and 56;