Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 39 in Panjab University Act, 1947 39. Territorial exercise of Powers. - The Government may, by notification, define the territorial limits within which, and specify the colleges in respect of which, any powers conferred by this Act shall be exercised.
