Delhi High Court - Orders
M J Prasad vs Garrison Engineer Central & Ors on 12 April, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 240/2023 & CM APPLs. 17457/2023, 17458/2023
M J PRASAD ..... Appellant
Through: Mr. Chirayu Jain, Ms. Meghana De,
Ms. L Gangmei, Ms. Sakshi
Dewangan, Advocates
versus
GARRISON ENGINEER CENTRAL & ORS .... Respondents
Through: Mr. Apoorv Kurup, CGSC with
Mr.Ojaswa Pathak, Ms. Nidhi Mittal,
Advocates for UOI
Mr. Tushar Sannu, Mr. Devvrat
Tiwari, Advocates for R-2 & R-3
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.04.2023 Arguments heard. Judgment reserved.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 12, 2023 hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:15.04.2023 17:04:10