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[Cites 0, Cited by 7] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in The Foreign Exchange Management Act, 1999

(6)Without prejudice to the provisions of this section, the Reserve Bank may, by regulation, prohibit, restrict, or regulate establishment in India of a branch, office or other place of business by a person resident outside India, for carrying on any activity relating to such branch, office or other place of business.