Allahabad High Court
Bhola Nath Patel vs State Of U.P. & Others on 13 July, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 3 Case :- WRIT - A No. - 52772 of 2009 Petitioner :- Bhola Nath Patel Respondent :- State Of U.P. & Others Petitioner Counsel :- L.K. Dwivedi Respondent Counsel :- C.S.C.,Amar Nath Sharma,C.N. Tripathi,D.D. Chauhan Hon'ble Sanjay Misra,J.
Cause list has been revised. None appears on behalf of the petitioner to press this petition even in the third call. There is no illness slip nor any mention to pass over the matter today. It is accordingly dismissed for non prosecution. Interim order, if any, is vacated.
No order is passed as to costs.
Order Date :- 13.7.2010 Pravin