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State of Gujarat - Section

Section 28 in The Gujarat Special Economic Zone Act, 2004

28. Repeal and savings.

(1)The Gujarat Special Economic Zone Ordinance, 2004 (Gujarat Ordinance 1 of 2004), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.