Madhya Pradesh High Court
Kamal Patel vs Panchyat And Rural Developement ... on 5 August, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 17457 of 2022
(KAMAL PATEL Vs PANCHYAT AND RURAL DEVELOPEMENT DEPARTMENT AND OTHERS)
Dated : 05-08-2022
Parties through their counsel.
As prayed by Shri Kamal Airen, counsel for the respondents, list the
matter on 16.08.2022.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 05-08-2022 18:30:09