Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 25 in Haryana Co-operative Societies Rules, 1989

25. Election of members of Committee.

- Sections 28(1) and 131(2)(x). - The members of the committee of a co-operative society shall be elected in accordance with the provisions contained is Appendix "A".