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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(2)The factors and circumstances to be taken into consideration in determining such fee shall be prescribed by regulations made under this Act.Chapter-VI Acquisition, Assembly and Disposal of Lands