Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Ms. Sonakshi Sharma vs Mp State Cooperative Dairy Federation ... on 5 July, 2019

                                                        1                              WP-11454-2019
                             The High Court Of Madhya Pradesh
                                        WP-11454-2019
                            (MS. SONAKSHI SHARMA Vs MP STATE COOPERATIVE DAIRY FEDERATION LTD.)

                    2
                    Jabalpur, Dated : 05-07-2019
                           Shri K.R. Patel, learned counsel for the petitioner.
                           Shri Darshan Soni, counsel for the Caveator.
                           Counsel appearing for the respondent/caveator prays for two weeks'

time to file response to the writ petition.

List the matter after a period of two weeks.

(VISHAL DHAGAT) JUDGE rv Digitally signed by REENA H SHARMA Date: 12/07/2019 12:47:22