Madhya Pradesh High Court
Ms. Sonakshi Sharma vs Mp State Cooperative Dairy Federation ... on 5 July, 2019
1 WP-11454-2019
The High Court Of Madhya Pradesh
WP-11454-2019
(MS. SONAKSHI SHARMA Vs MP STATE COOPERATIVE DAIRY FEDERATION LTD.)
2
Jabalpur, Dated : 05-07-2019
Shri K.R. Patel, learned counsel for the petitioner.
Shri Darshan Soni, counsel for the Caveator.
Counsel appearing for the respondent/caveator prays for two weeks'
time to file response to the writ petition.
List the matter after a period of two weeks.
(VISHAL DHAGAT) JUDGE rv Digitally signed by REENA H SHARMA Date: 12/07/2019 12:47:22