Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act] State of Maharashtra - Subsection Section 165(2)(xxxiv) in The Maharashtra Co-Operative Societies Act, 1960 (xxxiv)prescribe the mode of investment of funds of a society under section 70 and the proportion of investment in any security or class of securities;