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[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 8 in The Kerala Agricultural Income Tax Rules, 1991

8.

Depreciation provided in Section 7 of the Act shall be allowed in each year at the rate shown is the table below in respect of the assets mentioned therein. The deduction for depreciation is admissible only when it is claimed in the form prescribed in Appendix I and filed along with return.
S.No Details of assets Depreciation allow able on the written downvalue
1 2 3
1. Buildings:(i) General Rate(ii) Factorybuildings (excluding offices, godowns, officers and employeesquarters, roads, bridges and other items specifically included inthis schedule)(iii) Purely temporary erection such as woodenstructure, thatched sheds and huts 5%10%100%
2. Pucca Wells and Water Installations 5%
3. Tube Wells 10%
4. Tanks for irrigation purposes 5%
5. Irrigation channels and ch6ck dams Pucca 10%
6. Irrigation wells-Pucca 5%
7. Barbecuos-pucca including washing channels 5%
8. Tanks for coffee curing 5%
9. Smoke Houses 10%
  Machinery and plantA. Electrical Machinery(All N. E. S. A):  
10. (a) Batteries(b) Other electrical machineryincluding electrical generators and motors(c) Switch-gear andinstrument transformers and other stationery plant and wiring andfittings of electrical light and fan installation(d)Underground cable and wires as wells as overhead cables and wires 20%20%20%20%
  B. Spraying Machinery:  
11. (i) Hose-Pipes, hand sprayer(ii) PowerSprayers 33.33%15%
  C. Other Machinery & Plant:  
12. Motor car, 20%
13. Motor cycles and Jeeps Cycles 20%
14. Lorries 20%
15. Tractors 20%
16. Power Tillers 25%
17. Implements and trailers with water carriers 10%
18. Oil Engine 10%
19. Weighing machines and Machinery 5%
20. Workshop tools 7%
21. Factory made cart with rubber tyre wheels 10%
22. Country Carts 10%
23. Bullock-drawn wooden and leather implements andcoir mats 25%
24. Bullock-drawn iron implements 10%
25. Steam Engine 5%
26. General machinery implements, plants and otherassets not provided specifically in items (1) to (25) 10%
27. Small estate tools and aluminum dishes 100%
28. Energy Saving Devices:  
  Pump sets and generators running on solar energy 30%
  Fencing Material:  
29. Fencing of barbed Wire or plain wire or of othersubstantial material 10%
  Furniture:  
30. Furniture 10%
31. Fittings 6%