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Madhya Pradesh High Court

Shivendra Thakur vs The State Of Madhya Pradesh on 20 June, 2025

1 WP-20259-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 20259 of 2025 (SHIVENDRA THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 20-06-2025 As prayed, list the case on 23.06.2025.

(VIVEK JAIN) JUDGE nks Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 20-06-2025 18:46:39