Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Arunachal Pradesh - Subsection Section 13(1) in Arunachal Pradesh University of Studies Act, 2012 (1)A person eminence shall be appointed by Sponsor as Chancellor of the University with the prior approval of the Visitor;
