Punjab-Haryana High Court
M/S Super Flooring (P) Ltd., ... vs State Of Haryana on 10 September, 2014
Bench: Ajay Kumar Mittal, Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
VATREF No. 11 of 2011 (O&M)
Decided on : 10.09.2014
M/s Super Floorings (P) Ltd., Yamunanagar
. . . Petitioner
Versus
State of Haryana
. . . Respondent
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MR. JUSTICE FATEH DEEP SINGH
PRESENT: None for the petitioner.
Ms. Mamta Singla Talwar, AAG, Haryana.
****
AJAY KUMAR MITTAL, J. (Oral)
For orders see VATREF No. 13 of 2010 (O&M), titled as Air Trax Polymers (P) Ltd., Kharkhoda, Sonepat Vs. State of Haryana.
(AJAY KUMAR MITTAL) JUDGE (FATEH DEEP SINGH) September 10, 2014 JUDGE J.Ram JAWALA RAM 2014.09.11 15:57 I attest to the accuracy and authenticity of this document Chandigarh