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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3) in Tamil Nadu Panchayats (Elections) Rules, 1995

(3)On the last day, after the expiry of the hour fixed for receipt of Nomination papers, the Returning Officer shall cause to be affixed in some conspicuous place in his office a consolidated notice in Form 5 of all the nomination papers delivered to him within the time furnishing the date, time and place fixed for the scrutiny of nominations.